Punjab-Haryana High Court
Puneet Mittal vs State Of Haryana And Others on 24 August, 2012
Author: Rakesh Kumar Garg
Bench: Rakesh Kumar Garg
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Civil Writ Petition No.16152 of 2012 (O&M)
Date of decision: 24th August, 2012
Puneet Mittal
Petitioner
Versus
State of Haryana and others
Respondents
CORAM: HON'BLE MR. JUSTICE RAKESH KUMAR GARG
Present: Mr. Jagjit Gill, Advocate for the petitioner.
RAKESH KUMAR GARG, J. (ORAL)
Learned counsel for the petitioner wishes to withdraw the present petition at this stage with liberty to file a fresh one, if the cause of action arises in his case.
Ordered accordingly.
(RAKESH KUMAR GARG) JUDGE August 24, 2012 rps