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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(a) in The Maharashtra State Council of Examinations Act, 1998

(a)if such person directly or indirectly, by own self or one's partner,-
(i)has or had any share or interest in any text-book published, or;
(ii)has any share or interest in any work done by order of, or any contract entered into on behalf of the Council: