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Madhya Pradesh High Court

Arjun Patel @ Malgujar vs The State Of Madhya Pradesh on 27 March, 2025

Author: Dinesh Kumar Paliwal

Bench: Dinesh Kumar Paliwal

                                                                 1                             MCRC-39247-2024
                                           IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT JABALPUR
                                                        MCRC No. 39247 of 2024
                                      (ARJUN PATEL @ MALGUJAR Vs THE STATE OF MADHYA PRADESH AND OTHERS )



                           Dated : 27-03-2025
                                     Shri Devansh Tiwari - Advocate for the applicant.
                                     R.P. Prajapati - Panel lawyer for the respondent/State.

As prayed by learned counsel for the applicant, list this case after two weeks.

(DINESH KUMAR PALIWAL) JUDGE Jasleen Signature Not Verified Signed by: JASLEEN SINGH SALUJA Signing time: 28-03-2025 11:29:56