Madhya Pradesh High Court
Arjun Patel @ Malgujar vs The State Of Madhya Pradesh on 27 March, 2025
Author: Dinesh Kumar Paliwal
Bench: Dinesh Kumar Paliwal
1 MCRC-39247-2024
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MCRC No. 39247 of 2024
(ARJUN PATEL @ MALGUJAR Vs THE STATE OF MADHYA PRADESH AND OTHERS )
Dated : 27-03-2025
Shri Devansh Tiwari - Advocate for the applicant.
R.P. Prajapati - Panel lawyer for the respondent/State.
As prayed by learned counsel for the applicant, list this case after two weeks.
(DINESH KUMAR PALIWAL) JUDGE Jasleen Signature Not Verified Signed by: JASLEEN SINGH SALUJA Signing time: 28-03-2025 11:29:56