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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Bihar - Subsection

Section 60(2) in The Bihar Industrial Disputes Rules, 1961

(2)A representative trade union referred to in Rule 43, may similarly recall a member nominated by it on the Committee and nominate another member in his place. Similarly, an employer may recall a member nominated by him and nominate another member in his place.