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[Cites 0, Cited by 0] [Section 28(6)] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(6)(a) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(a)transfer all the ballot papers contained in the ballot box or boxes used at that polling station, without examining or counting them and with due regard to the secrecy of the ballot, into a cloth bag or cloth lined cover after demonstrating to the polling agents present that the bag or cover is empty; and