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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Indian Museum Act, 1910

(2)The Trustees shall have the exclusive possession, occupation and control, for the purposes of such trust, of the land specified in the schedule including any buildings which may have been, or may hereafter be, erected thereon, other than those portions thereof which have been set apart by the Trustees for the records and offices of the Geological Survey of India.