Delhi High Court - Orders
Suresh Sharma vs Ntro & Ors on 6 February, 2025
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~100 to 102
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2618/2020
SURESH SHARMA .....Petitioner
Through:
versus
NTRO & ORS. .....Respondents
Through:
+ W.P.(C) 9852/2020
SURESH SHARMA .....Petitioner
Through:
versus
NTRO AND ORS .....Respondents
Through: Mr. Ravinder Agarwal and
Mr. Manish Kumar Singh, Advs. for UPSC.
+ W.P.(C) 12105/2021
SURESH SHARMA .....Petitioner
Through:
versus
NTRO AND ORS .....Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
HON'BLE MR. JUSTICE AJAY DIGPAUL
ORDER
% 06.02.2025 As it is now 5.45 pm, it is not possible to take up this matter today. Re-notify on 23 April 2025.
C.HARI SHANKAR, J.
AJAY DIGPAUL, J.
FEBRUARY 6, 2025/AS Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/02/2025 at 21:49:35