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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(7) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(7)An elector for whom nomination papers as a candidate are presented for an election shall not sign any nomination paper as a proposer for that election.] [Inserted by G.O.(Ms.) No. 135, Dated 12.9.2011.]