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Calcutta High Court (Appellete Side)

Jaidev Agarwalla & Ors vs The State Of West Bengal & Ors on 19 September, 2016

Author: Samapti Chatterjee

Bench: Samapti Chatterjee

                                               1



19. 9 . 2016

    BP
                         W.P. 9050(W) of 2004
    Sl 5
                         Jaidev Agarwalla & Ors.
                                    Vs.

                         The State of West Bengal & Ors.


                     Mr. Haradhan Banerjee,
                     Mr. A. Pain,
                     Mr. M.K. Shaw,
                     Mr. P.P. Mukhopadhyay,
                                ..for the petitioners.

                     Mr. Amiya Kumar Sur,
                     Mr. Md. Hafiz Ali,
                                   ..for the WBFC.

                     Mr. Pradip Kumar Das,
                                    ..for the Union of India.

                     Mr. Partha Banerjee,
                     Mr. Chayan Gupta,
                                 ..for the respondent no.3.

Heard learned advocates for the parties. Let the matter appear one week after the puja vacation under the same heading.

(Samapti Chatterjee, J. ) 2 3