Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 223] [Entire Act] State of Punjab - Subsection Section 223(1) in Punjab Jail Manual, 1996 (1)The recruitment, posting, transfer, seniority, promotion and punishment of warders shall be regulated by the provisions of the Punjab Jails Department State Service (Class III-Executive) Rules.
