Section 21(1)(i) in The Micro, Small And Medium Enterprises Development Act, 2006

[Cites 0, Cited by 4] [Section 21(1)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(1)(i) in The Micro, Small And Medium Enterprises Development Act, 2006

(i)Director of Industries, by whatever name called, or any other officer not below the rank of such Director, in the Department of the State Government having administrative control of the small scale industries or, as the case may be, micro, small and medium enterprises; and

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Union of India - Subsection

Section 21(1)(i) in The Micro, Small And Medium Enterprises Development Act, 2006