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Devraj R. Agarwal (Dead) vs Asst. Commissioner Of Income Tax on 21 November, 2016

Bench: Kurian Joseph, Rohinton Fali Nariman

     ITEM NO.43                                COURT NO.8                 SECTION IIIA

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).                     33255/2016

     (Arising out of impugned final judgment and order dated 28/07/2016
     in TA No. 2639/2010 passed by the High Court Of Gujarat At
     Ahmedabad)

     DEVRAJ R. AGARWAL                                                     Petitioner(s)

                                                      VERSUS

     ASST. COMMISSIONER OF INCOME TAX                                      Respondent(s)

     (with interim relief)

     WITH

     SLP(C) No. 33697/2016
     (with Interim Relief and Office Report)

     Date : 21/11/2016 These petitions were called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE KURIAN JOSEPH
                            HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                   Mr.   Amar Dave, Adv.
                                         Mr.   Pradhuman Gohil, Adv.
                                         Mr.   Vikash Singh, Adv.
                                         Ms.   Taruna Singh Gohil, Adv.
                                         Ms.   Jaikriti S. Jadeja, Adv.
                                         Mr.   Himanshu Chaubey, Adv.

     For Respondent(s)

                            UPON hearing counsel the Court made the following
                                            O R D E R

Issue notice.

(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.11.24 16:15:50 IST Reason: