Section 22(1)(b) in The General Provident Fund (Central Service) Rules, 1960

[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(1)(b) in The General Provident Fund (Central Service) Rules, 1960

(b)if it is a policy effected by a male subscriber which is expressed on the face of it to be for the benefit of the wife of the subscriber or of his wife and children or any of them, be delivered to the Accounts Officer.

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Union of India - Subsection

Section 22(1)(b) in The General Provident Fund (Central Service) Rules, 1960