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State of Madhya Pradesh - Section

Section 8 in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

8. Visitor of Sansthan.

(1)The Vice-President of India shall be the visitor of the Sansthan.
(2)The visitor-
(i)shall preside over the convocations;
(ii)shall have the right to visit and inspect the Sansthan and any of its activities;
(iii)may call for a report on any or all activities from the Director General which shall be submitted through the Chairman;
(iv)shall have the right to cause an inspection to be made by such person or persons as he may direct of the Sansthan and its activities and to cause an enquiry to be made in any matter related to the Sansthan;
(v)shall address the Director General with reference to any proposed inspection or enquiry and the result of the same. The Visitor's views shall be communicated to the General Council and actions proposed to be taken in pursuance of the Visitor's views.
(3)The General Council shall communicate through the Director General to the Visitor such action, if any, as it proposes to take or has been taken on the result of such inspection or enquiry.