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[Cites 0, Cited by 0] [Section 154(1)] [Section 154] [Entire Act]

State of Punjab - Subsection

Section 154(1)(b) in The Punjab Land Revenue Act, 1887

(b)in contravention of any rules made by the [State Government] [Substituted for the words 'Provincial Government' by the Adaptation of Laws Order, 1950.] in this behalf, engage in trade in that district.