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Gauhati High Court

Joynal Abedin vs The State Of Assam on 27 May, 2025

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                          Page No.# 1/2

GAHC010111572025




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                               Case No. : Bail Appln./1725/2025

            JOYNAL ABEDIN
            S/O LATE SOHRAB ALI SK.
            R/O VILL- GOSSAIGAON,
            WARD NO. 4,
            P.S. GOSSAIGAON,
            DIST. KOKRAJHAR, ASSAM
            PIN-783370

            VERSUS

            THE STATE OF ASSAM
            REP. BY THE PP, ASSAM

Advocate for the Petitioner   : MR. A LAL, B C SANGTAM,P GANDHIYA,MR A BRAHMA

Advocate for the Respondent : PP, ASSAM,




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                           ORDER

Date : 27.05.2025 Heard Mr. A. Lal, learned counsel for the petitioner. Also heard Mr. K. K. Das, learned Additional Public Prosecutor for the State of Assam.

Page No.# 2/2 Call for the Case Diary.

List this matter on 12.06.2025.

JUDGE Comparing Assistant