Gauhati High Court
Joynal Abedin vs The State Of Assam on 27 May, 2025
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/2
GAHC010111572025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Bail Appln./1725/2025
JOYNAL ABEDIN
S/O LATE SOHRAB ALI SK.
R/O VILL- GOSSAIGAON,
WARD NO. 4,
P.S. GOSSAIGAON,
DIST. KOKRAJHAR, ASSAM
PIN-783370
VERSUS
THE STATE OF ASSAM
REP. BY THE PP, ASSAM
Advocate for the Petitioner : MR. A LAL, B C SANGTAM,P GANDHIYA,MR A BRAHMA
Advocate for the Respondent : PP, ASSAM,
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 27.05.2025 Heard Mr. A. Lal, learned counsel for the petitioner. Also heard Mr. K. K. Das, learned Additional Public Prosecutor for the State of Assam.
Page No.# 2/2 Call for the Case Diary.
List this matter on 12.06.2025.
JUDGE Comparing Assistant