Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act] Union of India - Subsection Section 9(3)(c) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014 (c)expenditure on account of renovation and modernisation as admitted by this Commission in accordance with Regulation 15.