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Union of India - Section

Section 4 in Schedule Conditions for the Importation of Equines into India

4. The equine was kept in an establishment for three months prior to shipment where no infectious or contagious diseases including Epizootic Lymphangitis, Ulcerative Lymphangitis, Trypanosomosis, Dourine, Equine Piroplasmosis, Equine Rhinopneumonitis, Equine Encephalomyelitis, Equine Influenza, Equine Infectious Anaemia, Potomac Horse Fever, West Nile Virus infection and Vesicular Stomatitis was reported and no such diseases reported around such establishment.