Patna High Court - Orders
M/S S.J.Coke Industries Pvt.Lt vs The Central Coal Fields Ltd.&A on 30 June, 2011
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.13165 of 2010
M/S S.J.Coke Industries Pvt.Ltd
Versus
The Central Coal Fields Ltd.& Anr.
with
CWJC No.14557 of 2010
M/S Swastika Smokeless Coke Co.
Versus
The Central Coal Fields Ltd.& Anr.
with
CWJC No.16261 of 2010
M/S Shiv Domestic Coke Pvt.Ltd
Versus
The Bharat Coking Coal Ltd.& Ors
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03/ 30.06.2011Learned counsel for the respondents-Central Coal Fields Limited and Bharat Cooking Coal Limited submits that an application regarding same points is pending before a Division Bench of this Court and the date fixed therein is 20.07.2011.
In the said circumstances, let all these three cases be listed under the same heading retaining their position on 26.07.2011.
Harish (S.N. Hussain, J.)