Section 7 in The Rajasthan Land Revenue (Duties of Tehsildars and Naib-Tehsildars) Rules, 1958
7. Charge of Tehsil office during Tehsildar's absence.
- During the absence of the Tehsildar from his headquarters, the Naib-Tehsildar will be in-charge of the Tehsil office and the treasury. In Tehsils where no Naib-Tehsildar is posted, the Reader will hold charge in the absence of the Tehsildar.
