Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31AA(4)] [Section 31AA] [Entire Act] Union of India - Subsection Section 31AA(4)(iv) in Income Tax Rules, 1962 (iv)furnish particulars of the tax paid to the Central Government including book identification number or challan identification number, as the case may be.