Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 100 in Gauhati Municipal Corporation Act, 1971 100. Security for performance of contract. - The Commissioner shall ordinarily take sufficient security for due performance of every contract into which he enters under this Act.
