Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(ii) in Assam State Housing Board Act, 1972

(ii)The amount and nature of the salary fees and allowances to be paid by the Board to each such officer of employee;