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State of Punjab - Section

Section 427 in Punjab Jail Manual, 1996

427. Retention of history-tickets after release or death.

- The history- ticket of every prisoner shall be retained in safe custody :-
(a)in the event of his escape or release for one year.
(b)in the event of his death for two years after such event occurs.
(c)in every other case, for a period of one year, till the final disposal of appeal and the period for further appeal.