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Punjab-Haryana High Court

Dinesh Chander And Ors vs State Of Haryana And Ors on 30 January, 2018

Author: Rajiv Narain Raina

Bench: Rajiv Narain Raina

IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                                              CWP No.10606 of 2013
                                              Date of Decision: 30.01.2018

Dinesh Chander and others                                       ... Petitioners

                               Versus

State of Haryana and another                                    ... Respondents

CORAM:-       HON'BLE MR. JUSTICE RAJIV NARAIN RAINA

Present: None for the petitioners.

         Ms. Shruti Jain Goyal, AAG, Haryana.


                     ****

RAJIV NARAIN RAINA, J.(Oral)

For orders, see CWP No.17613 of 2013, Radhey Shyam and others v. State of Haryana and another, of even date.

(RAJIV NARAIN RAINA) JUDGE 30.01.2018 manju Whether speaking/reasoned Yes Whether reportable No 1 of 1 ::: Downloaded on - 21-05-2018 09:37:34 :::