Punjab-Haryana High Court
Dinesh Chander And Ors vs State Of Haryana And Ors on 30 January, 2018
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CWP No.10606 of 2013
Date of Decision: 30.01.2018
Dinesh Chander and others ... Petitioners
Versus
State of Haryana and another ... Respondents
CORAM:- HON'BLE MR. JUSTICE RAJIV NARAIN RAINA
Present: None for the petitioners.
Ms. Shruti Jain Goyal, AAG, Haryana.
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RAJIV NARAIN RAINA, J.(Oral)
For orders, see CWP No.17613 of 2013, Radhey Shyam and others v. State of Haryana and another, of even date.
(RAJIV NARAIN RAINA) JUDGE 30.01.2018 manju Whether speaking/reasoned Yes Whether reportable No 1 of 1 ::: Downloaded on - 21-05-2018 09:37:34 :::