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Delhi High Court - Orders

Nilima Gupta vs Yogesh Saroha & Ors on 20 August, 2025

                          $~17
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         C.R.P. 161/2019
                                    NILIMA GUPTA                                                                    .....Petitioner
                                                                  Through:            Mr. Shivam Goel, Ms. Ramya S Goel,
                                                                                      Ms. Sanya Sharma and Ms. Parul
                                                                                      Garg, Advocates.

                                                                  versus

                                    YOGESH SAROHA & ORS                                                .....Respondents
                                                Through:                              Mr. Sunil Choudhary, Advocate.

                                    CORAM:
                                    HON'BLE MS. JUSTICE TARA VITASTA GANJU
                                                                  ORDER

% 20.08.2025

1. An adjournment slip has been filed by the learned Counsel for the Petitioner to which a no objection has ben given by the learned Counsel for the Respondents.

2. At request, list on 19.01.2026.

TARA VITASTA GANJU, J AUGUST 20, 2025/pa This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/08/2025 at 22:09:37