Delhi High Court - Orders
Nilima Gupta vs Yogesh Saroha & Ors on 20 August, 2025
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 161/2019
NILIMA GUPTA .....Petitioner
Through: Mr. Shivam Goel, Ms. Ramya S Goel,
Ms. Sanya Sharma and Ms. Parul
Garg, Advocates.
versus
YOGESH SAROHA & ORS .....Respondents
Through: Mr. Sunil Choudhary, Advocate.
CORAM:
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 20.08.2025
1. An adjournment slip has been filed by the learned Counsel for the Petitioner to which a no objection has ben given by the learned Counsel for the Respondents.
2. At request, list on 19.01.2026.
TARA VITASTA GANJU, J AUGUST 20, 2025/pa This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/08/2025 at 22:09:37