Madhya Pradesh High Court
The Pr. Commissioner Of Income Tax I vs Shramik Nagrik Sahakari Bank Ltd. on 10 April, 2024
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE ITA No. 232 of 2023 (THE PR. COMMISSIONER OF INCOME TAX I Vs SHRAMIK NAGRIK SAHAKARI BANK LTD.) Dated : 10-04-2024 Ms. Veena Mandlik, learned counsel for the appellant.
As prayed, list in the next week.
(S. A. DHARMADHIKARI) (GAJENDRA SINGH)
JUDGE JUDGE
Aiyer
Signature Not Verified
Signed by: JAGADISHAN
AIYER
Signing time: 10-04-2024
19:02:31