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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Gujarat - Subsection

Section 39(1)(ii) in Saurashtra Gharkhed, Tenancy Settlement And Agricultural lands Ordinance, 1949

(ii)the Government revenue and all debts and liabilities for the time being due or incurred to the Government in respect of the property under management;