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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(3) in Bihar Information Clerk Cadre (Recruitment and Service) Rules, 2010

(3)The persons appointed and working on different posts of Bihar Information Clerk Cadre, as are defined in Rule 6 of Chapter 3, prior to the date of commencement of these Rules shall deemed to be automatically included in this service and under