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State of Bihar - Section

Section 24 in Bihar Biological Diversity Rules, 2017

24. Establishment and Management of Biodiversity Heritage Sites.

(1)The Board shall, in consultation with the local bodies and other key stakeholders, take necessary steps to facilitate setting up of areas of significant bio-diversity values as Heritage Sites.
(2)On the basis of recommendation of the Board and after consultation with the Central Government, the State Government shall issue notification to this effect.