Supreme Court - Daily Orders
Directorate Of Enforcement vs Subhash Sharma on 6 February, 2023
Bench: Ajay Rastogi, Bela M. Trivedi
ITEM NO.27 COURT NO.5 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 1136/2023
(Arising out of impugned final judgment and order dated 21-09-2022
in MCRC No. 5288/2022 passed by the High Court Of Chhatisgarh At
Bilaspur)
DIRECTORATE OF ENFORCEMENT Petitioner(s)
VERSUS
SUBHASH SHARMA Respondent(s)
(FOR ADMISSION and I.R. and IA No.16672/2023-EXEMPTION FROM FILING
O.T. )
Date : 06-02-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE AJAY RASTOGI
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Sanjay Jain, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Mr. Merusagar Samantaray, Adv.
Mr. Arkaj Kumar, Adv.
Mr. Ashok Panigrahi, Adv.
Mr. B.K. Satija, Adv.
Ms. Harshita Sukhija, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Dasti, in addition, is permitted. (VIRENDER SINGH) Signature Not Verified (ASHWANI KUMAR) BRANCH OFFICER Digitally signed by Ashwani Kumar Date: 2023.02.07 ASTT. REGISTRAR-cum-PS 17:11:12 IST Reason: