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Supreme Court - Daily Orders

Directorate Of Enforcement vs Subhash Sharma on 6 February, 2023

Bench: Ajay Rastogi, Bela M. Trivedi

     ITEM NO.27                               COURT NO.5                  SECTION II-C

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.)                   No(s).    1136/2023

     (Arising out of impugned final judgment and order dated 21-09-2022
     in MCRC No. 5288/2022 passed by the High Court Of Chhatisgarh At
     Bilaspur)

     DIRECTORATE OF ENFORCEMENT                                            Petitioner(s)

                                                      VERSUS

     SUBHASH SHARMA                                                        Respondent(s)

     (FOR ADMISSION and I.R. and IA No.16672/2023-EXEMPTION FROM FILING
     O.T. )

     Date : 06-02-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE AJAY RASTOGI
                             HON'BLE MS. JUSTICE BELA M. TRIVEDI


     For Petitioner(s)                   Mr. Sanjay Jain, A.S.G.
                                         Mr. Mukesh Kumar Maroria, AOR
                                         Mr. Merusagar Samantaray, Adv.
                                         Mr. Arkaj Kumar, Adv.
                                         Mr. Ashok Panigrahi, Adv.
                                         Mr. B.K. Satija, Adv.
                                          Ms. Harshita Sukhija, Adv.


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

Dasti, in addition, is permitted. (VIRENDER SINGH) Signature Not Verified (ASHWANI KUMAR) BRANCH OFFICER Digitally signed by Ashwani Kumar Date: 2023.02.07 ASTT. REGISTRAR-cum-PS 17:11:12 IST Reason: