Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57A] [Entire Act] State of Bihar - Subsection Section 57A(3) in Bihar Factories Rules, 1950 (3)Where there are more than one gas-holder in a factory every gas-holder shall be given a distinguishing number and the numbers shall be marked on the respective gas-holders in bold letter and in a conspicuous position.
