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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(f) in Assam Opium Prohibition Act, 1947

(f)"opium" means and includes opium as defined in Section 3 of the Opium Act, 1878 (Act 1 of 1878), and in clause, (a) of Section 2 of the Assam Opium Smoking Act, 1927 (Assam Act 3 of 1927), and also any other substance or preparation containing morphine in any proportion whatsoever;