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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(c) in Rajasthan Information Commission (Management) Regulations, 2007

(c)That the copies of the documents filed and submitted are clear, distinct and legible;
(iv)That the Registrar will return any such appeal if it does not meet the requirements or conform to the standards set out above and permit its resubmission in proper form.
(v)The Registrar may reject any such appeal petition -