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Jharkhand High Court

Ms Kasautii The Jewellers Through Its ... vs Commissioner Of Income Tax And Ors on 12 January, 2016

Author: D.N.Patel

Bench: D.N. Patel, Amitav K. Gupta

       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                             I.A. No.4206 of 2015
                                        in
                            W.P.(T) No. 2345 of 2015

       M/s Kasautii the Jewellers having its shop at 2, GEL Church
       Complex, Main Road Ranchi-834008, through its partner Binod
       Kumar, son of Braj Kishore Prasad, resident of Yashoda Tower,
       Tagore        Hill   Road,   P.O.-Morahabadi,     P.S.-Bariyatu,        Town-
       Ranchi-834008
                                                         ...      ...      Petitioner
                                       Versus
       1.    Commissioner of Income Tax, Central Revenue Building, Main
             Road, Ranchi-834001
       2.    Income Tax Officer, Ward-2(1). Central Revenue Building
             (Annexe), Main Road, Ranchi 834001
       3.    Income Tax Officer, ward-3(3), Central Revenue Building (Annexe),
             Main Road, Ranchi 834001
                                                       ...  ...    Respondents
                                    ------

CORAM: HON'BLE MR. JUSTICE D.N. PATEL HON'BLE MR. JUSTICE AMITAV K. GUPTA

-----

For the Petitioner: M/s Mahendra Kumar Chowdhary Darshana Poddar Mishra For the Respondents: Mr. Deepak Roshan

-----

th 08/Dated 12 January, 2016 Per D.N.Patel,J.

I.A. No.4206 of 2015

1. Counsel appearing for the applicant is not pressing this Interlocutory Application at this stage.

2. Hence, this Interlocutory Application is disposed of as not pressed at this stage.

W.P.(T) No. 2345 of 2015

3. This matter is adjourned to be listed on 3rd February, 2016 (D.N.Patel, J.) (Amitav K.Gupta, J.) s.m.