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Bombay High Court

Kiran Gems Pvt. Ltd. Through Rajesh ... vs Union Of India And 3 Ors on 19 January, 2023

Author: Abhay Ahuja

Bench: Nitin Jamdar, Abhay Ahuja

TRUPTI
SADANAND
BAMNE                 Trupti                               1                16-wp-3230-2021.doc
Digitally signed by
TRUPTI
SADANAND

                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BAMNE
Date: 2023.01.21
17:33:05 +0530
                              ORDINARY ORIGINAL CIVIL JURISDICTION

                                        WRIT PETITION NO. 3230 OF 2021
                       Kiran Gems Private Limited                       ... Petitioner
                                  vs.
                       Union of India & Ors.                            ... Respondents
                                                     ......
                       Ms. Deepali Kamble for the Petitioner.
                       Mr.Karan Adik with Ms. Ruju Thakkar and Ms. Mansi Naik for
                       Respondent Nos. 1, 2 and 4.
                       Ms. Jyoti Chavan, AGP for the State.
                                                     ......

                                                       CORAM : NITIN JAMDAR &
                                                               ABHAY AHUJA, JJ.

DATE : 19 JANUARY 2023 P.C. :-

A request is made by the learned Counsel for the Petitioner for adjournment on the ground that the reply is received. Stand over to 20 February 2023. Rejoinder, if any, to be filed before the next date.
                          ABHAY AHUJA, J.                            NITIN JAMDAR, J.