Bombay High Court
Kiran Gems Pvt. Ltd. Through Rajesh ... vs Union Of India And 3 Ors on 19 January, 2023
Author: Abhay Ahuja
Bench: Nitin Jamdar, Abhay Ahuja
TRUPTI
SADANAND
BAMNE Trupti 1 16-wp-3230-2021.doc
Digitally signed by
TRUPTI
SADANAND
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BAMNE
Date: 2023.01.21
17:33:05 +0530
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3230 OF 2021
Kiran Gems Private Limited ... Petitioner
vs.
Union of India & Ors. ... Respondents
......
Ms. Deepali Kamble for the Petitioner.
Mr.Karan Adik with Ms. Ruju Thakkar and Ms. Mansi Naik for
Respondent Nos. 1, 2 and 4.
Ms. Jyoti Chavan, AGP for the State.
......
CORAM : NITIN JAMDAR &
ABHAY AHUJA, JJ.
DATE : 19 JANUARY 2023 P.C. :-
A request is made by the learned Counsel for the Petitioner for adjournment on the ground that the reply is received. Stand over to 20 February 2023. Rejoinder, if any, to be filed before the next date.
ABHAY AHUJA, J. NITIN JAMDAR, J.