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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(1)(i) in The Rajasthan Minor Mineral Concession Rules, 1986

(i)The licensee shall without any delay report to the Director, Mining Engineer/Assistant Mining Engineer any accident which may occur at or in the said premises and also the discovery on or within any of the lands or mines demised by the licence of any mineral not specified in the licence.