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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Odisha - Subsection

Section 54(2)(ii) in The Orissa Contract Labour (Regulation and Abolition) Rules, 1975

(ii)Latrines and urinals other than those connected with a flush sewage system shall comply the requirements of the public health authorities.