Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 7 in Jammu and Kashmir Kahcharai Act, 1994 7. Suspension, remission or reduction of Kahcharai. - The Government may, at any time, suspend, remit, or reduce the Kahcharai dues in respect of any livestock or species of livestock.
