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[Cites 0, Cited by 2] [Section 58(1)] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(1)(b) in The Representation of the People Act, 1951

(b)any such error or irregularly in procedure as is likely to vitiate the poll is committed at a polling station or at a place fixed for the poll, the returning officer shall forthwith report the matter to the Election Commission.