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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Greater Bengaluru City Corporation -

Section 7(xvii) in The Vellore Institute of Technology Bangalore Act, 2012

(xvii)develop awareness and inspire public and private initiatives on matters of national and international importance through seminars, workshops, symposiums, discussions, conferences, continuous education programmes, community development programmes, publications, training programmes and entrepreneurship;