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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Telangana - Subsection

Section 47(2)(a) in Telangana Universities Act, 1991

(a)to examine the annual accounts of the University and to advise the [Executive Council] [Throughout the Act for the words 'Board of Management' the words 'Executive Council' substituted by Act No.13 of 1995.] thereon;