Rajasthan High Court - Jaipur
Shyam Singh Rajawat S/O Kishan Singh vs Union Of India on 6 January, 2021
Bench: Sabina, Chandra Kumar Songara
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 13964/2020
Shyam Singh Rajawat S/o Kishan Singh
----Petitioner
Versus
Union Of India and Anr.
----Respondents
For Petitioner(s) : Mr. Jeetam Kumar Saini Advocate through Video Conferencing.
HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 06/01/2021 As requested by the learned counsel for the petitioner, one week time is granted to remove the defects pointed by the Office.
(CHANDRA KUMAR SONGARA),J (SABINA),J Sanjay Kumawat-45 (Downloaded on 08/01/2021 at 09:35:26 PM) Powered by TCPDF (www.tcpdf.org)