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Rajasthan High Court - Jaipur

Shyam Singh Rajawat S/O Kishan Singh vs Union Of India on 6 January, 2021

Bench: Sabina, Chandra Kumar Songara

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 13964/2020

                                    Shyam Singh Rajawat S/o Kishan Singh
                                                                                                           ----Petitioner
                                                                            Versus
                                    Union Of India and Anr.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Jeetam Kumar Saini Advocate through Video Conferencing.

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 06/01/2021 As requested by the learned counsel for the petitioner, one week time is granted to remove the defects pointed by the Office.

(CHANDRA KUMAR SONGARA),J (SABINA),J Sanjay Kumawat-45 (Downloaded on 08/01/2021 at 09:35:26 PM) Powered by TCPDF (www.tcpdf.org)