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[Cites 0, Cited by 0] [Section 37(7)] [Section 37] [Entire Act]

NCT Delhi - Subsection

Section 37(7)(ii) in The Delhi School Education Rules, 1973

(ii)Except in the case of any expulsion or rustication from an unaided minority school, the punishments of expulsion and rustication shall not be imposed without the prior approval of the Director.