Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(5) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(5)A door-to-door survey may also be undertaken by a team headed by the Sarpanch to identify person willing to register their names under the Act and the scheme, which shall consist of members belonging to S.C., ST, Women and Executive Officer or the Secretary of the Gram Panchayat.