Supreme Court of India
Sunil Kumar Singh vs State Of U.P.& Ors on 5 February, 2008
Bench: Tarun Chatterjee, Dalveer Bhandari
CASE NO.: Review Petition (civil) 6 of 2008 PETITIONER: SUNIL KUMAR SINGH RESPONDENT: STATE OF U.P.& ORS DATE OF JUDGMENT: 05/02/2008 BENCH: TARUN CHATTERJEE & DALVEER BHANDARI JUDGMENT:
JUDGMENT O R D E R REVIEW PETITION (C) N0.6 OF 2008 IN SLP(C) No.19938 OF 2007 We have carefully gone through the Review Petition and the connected records. We do not find any merit therein. The Review Petition is, accordingly, dismissed.