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[Cites 0, Cited by 0] [Section 154] [Entire Act]

Union of India - Subsection

Section 154(1) in The Drugs and Cosmetics Rules, 1945

(1)Subject to the conditions of rule 157 being fulfillled, a license to manufacture for sale any Ayurvedic (including Siddha) or Unani drugs shall be issued in Form 25-D. The license shall be issued within a period of three months from the date of receipt of the application.