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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Bengal Presidency - Subsection

Section 5(1)(b) in The Bengal Alluvial Lands Act, 1920

(b)the costs incurred under section 3, section 4, sub-section (1), section 4A, sub-section (1), and the cost of preparation of the reference made under this sub-section,