Kerala High Court
The Special Tahsildar La (Nh) vs P.Ganesan on 7 October, 2009
Author: Pius C. Kuriakose
Bench: Pius C.Kuriakose, K.Surendra Mohan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
LA.App..No. 1079 of 2008(D)
1. THE SPECIAL TAHSILDAR LA (NH)
... Petitioner
2. THE EXECUTIVE ENGINEER, NH DIVISION,
Vs
1. P.GANESAN, T.C.20/2081,KARAMANA.
... Respondent
2. P.SUBRAMANYAN, T.C. 20/2081, KARAMANA.
3. P.KRISHNAN, T.C. 20/2081,KARAMANA.
For Petitioner :GOVERNMENT PLEADER
For Respondent : No Appearance
The Hon'ble MR. Justice PIUS C.KURIAKOSE
The Hon'ble MR. Justice K.SURENDRA MOHAN
Dated :07/10/2009
O R D E R
PIUS C. KURIAKOSE & K.SURENDRA MOHAN, JJ.
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LAA. No. 1079 of 2008
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Dated this the 7th day of October, 2009
J U D G M E N T
Pius C. Kuriakose, J.
Appeal need not be treated as defective since we are in a position to decide the appeal immediately on merits.
2. Smt. Latha T.Thankappan, senior Govt. Pleader fairly submits that the issue raised in this appeal is covered against the Government by judgment of this Court in LAA. No. 234 of 2007. Appeal is dismissed. No costs.
PIUS C.KURIAKOSE, JUDGE K.SURENDRA MOHAN, JUDGE ksv/-