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State of Gujarat - Section

Section 63 in The Maharaja Sayajirao University of Baroda Act, 1949

63. Appointment of Vice-Chancellor.

- Notwithstanding anything contained in Section 10, the first Vice-Chancellor shall be an honorary officer who shall be appointed by the Government as soon as practicable after the passing of this Act for a period not exceeding three years and on such terms and conditions as the Government thinks fit.